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State of Uttar Pradesh - Section

Section 32 in The U.P. Subordinate (Co-operative and Panchayat) Audit Service Rules, 1980

32. Saving.

- Nothing in these rules shall affect reservation and other concessions required to be provided for the Scheduled Castes, Scheduled Tribes and other special categories of persons in accordance with the orders issued by the Government from time to time in this regard.Appendix 'A'(See Rule 17)Rules and syllabus for the Competitive Examination