Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Karnataka - Subsection Section 1(3) in Karnataka Irrigation Act, 1965 (3)It shall be come into force on such [ date] [This Act came into force on 1.1.1966 by notification. Text of notification is at page 299.] as the State Government may, by notification, appoint.
