Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Bihar - Subsection Section 14(2) in Bihar Electricity Regulatory Commission (Licencing for Transmission of Electricity) Regulations, 2007 (2)The licence shall be in force for a period of twenty five years, from the date of commencement unless it is revoked by the Commission.
