Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 14 in Bihar Electricity Regulatory Commission (Licencing for Transmission of Electricity) Regulations, 2007

14. Date of commencement and duration of licence.

(1)The licence shall commence from the date which the Commission may direct for its enforcement.
(2)The licence shall be in force for a period of twenty five years, from the date of commencement unless it is revoked by the Commission.