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Union of India - Section

Section 24 in The Nalanda University Act, 2010

24. The School of Studies. -

(1)There shall be such number of Schools of Studies as the University may determine from time to time.
(2)Without prejudice to the generality of the foregoing provision contained in subsection (1), the University shall have the following Schools, namely:-
(i)Buddhist Studies, Philosophy and Comparative Religions;
(ii)Historical Studies;
(iii)International Relations and Peace Studies;
(iv)Business Management in relation to Public Policy and Development Studies;
(v)Languages and Literature;
(vi)Ecology and Environment Studies;
(vii)any other school as may be prescribed by the Statutes.
(3)Every School of Studies shall have a Board comprising of such members as may be prescribed by the Statutes.
(4)The powers and functions of the Boards of School of Studies shall be prescribed by the Statutes.