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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(2) in The Nalanda University Act, 2010

(2)Without prejudice to the generality of the foregoing provision contained in subsection (1), the University shall have the following Schools, namely:-
(i)Buddhist Studies, Philosophy and Comparative Religions;
(ii)Historical Studies;
(iii)International Relations and Peace Studies;
(iv)Business Management in relation to Public Policy and Development Studies;
(v)Languages and Literature;
(vi)Ecology and Environment Studies;
(vii)any other school as may be prescribed by the Statutes.