Section 9 in The Warehousing (Development and Regulation) Registration of Accreditation Agencies Rules, 2010
9. Duties of accreditation agency.
- Every accreditation agency shall-(a)upon receipt of certificate of registration, display such certificate, in a conspicuous place in the principal place of its business;(b)make an assessment report in relation to each warehouse that it assesses and shall maintain a copy thereof for a minimum period of three years;(c)maintain accounts, books, records and documents relating to accredited warehouses;(d)not transfer the certificate of registration granted to it;(e)allow and assist the Authority or its authorized representative to inspect its office, books, records, papers, accounts, etc. at any time; and(f)maintain a Register of accredited warehouses in Form C and shall publish the list on its website.
