Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Union of India - Subsection Section 9(b) in The Warehousing (Development and Regulation) Registration of Accreditation Agencies Rules, 2010 (b)make an assessment report in relation to each warehouse that it assesses and shall maintain a copy thereof for a minimum period of three years;
