Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Arunachal Pradesh - Subsection Section 4(2) in Arunachal Pradesh Forest (Removal of Timber) Regulation Act, 1983 (2)Every order granting or refusing a licence under this Act shall be in writing, and in case of refusal shall contain reasons therefor.
