Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 75(1)] [Section 75] [Entire Act]

State of Kerala - Subsection

Section 75(1)(a) in Kerala Factories Rules, 1957

(a)The term "manual transport of loads" means any transport in which the weight of the load is wholly borne by one worker and it covers the lifting and putting down of loads;