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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Kerala - Subsection

Section 75(1) in Kerala Factories Rules, 1957

(1)Definition. - for the purpose of this rule:-
(a)The term "manual transport of loads" means any transport in which the weight of the load is wholly borne by one worker and it covers the lifting and putting down of loads;
(b)The term "regular manual transport of loads" means any activity which is continuously or principally devoted to the manual transport of loads, or which normally includes, even though intermittently, the manual transport of loads.