Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 565] [Entire Act] State of Jharkhand - Subsection Section 565(b) in Bihar Education Code, 1961 (b)In the case of work estimated to cost more than Rs. 5,000 the administrative approval accorded by the Director should also be communicated both to the Public Works Department and the administrative department concerned.
