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State of Jharkhand - Section

Section 565 in Bihar Education Code, 1961

565. Communication of administrative approval.

(a)When according administrative approval to any project, the Director will return the plan and estimates to the Superintending Engineer, if the project is a rough one, he will state definitely whether detailed plans and estimates are to be prepared at once.
(b)In the case of work estimated to cost more than Rs. 5,000 the administrative approval accorded by the Director should also be communicated both to the Public Works Department and the administrative department concerned.
(c)For all works which exceed the limit of power of the Director the administrative approval will be accorded by Government in the administrative department concerned. When the approval has been accorded by the administrative department, the plans and estimates for work including those for sanitary and water installation will be forwarded to the Public Works Department for disposal, it being intimated whether detailed plans and estimates are to be prepared at once, if administrative approval has been accorded to the work on a rough plan and estimate.
(P. W. D. Resolution no. 7329-A., dated the 31st August, 1937.)