Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Andhra Pradesh - Subsection Section 1(3) in Andhra Pradesh Advocates' Welfare Fund Act, 1987 (3)It shall come into force on such date[as the Government may, by notification, appoint] [Came into force from 20-2-1989 (Vide G.O.Ms.No. 25 (Law), dated 16.2.1989) ].
