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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Advocates' Welfare Fund Act, 1987

1. Short title, extent and commencement.

(1)This Act may be called the Andhra Pradesh Advocates' Welfare Fund Act, 1987
(2)It extends to the whole of State of Andhra Pradesh.
(3)It shall come into force on such date[as the Government may, by notification, appoint] [Came into force from 20-2-1989 (Vide G.O.Ms.No. 25 (Law), dated 16.2.1989) ].