Section 934 in Rules under the United Provinces Excise Act, 1910
934. Lawfull sources of supply of ganja and bhang.
- From these restrictions it follows that the only lawful sources of supply of ganja and Bhang are :(1)Bhang. - by collection from the spontaneous growth of the hemp plant in certain districts (paragraphs 935 to 938).(2)Ganja. - by import from any State or Union Territory under the rules governing import (paragraphs 973 and 975 to 981).II-Collection of Bhang from the Spontaneous Growth of Hemp Plants
