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[Cites 0, Cited by 0] [Section 934] [Entire Act]

State of Uttar Pradesh - Subsection

Section 934(2) in Rules under the United Provinces Excise Act, 1910

(2)Ganja. - by import from any State or Union Territory under the rules governing import (paragraphs 973 and 975 to 981).II-Collection of Bhang from the Spontaneous Growth of Hemp Plants