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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(q) in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

(q)"Special Pay" means an addition in the nature of pay to the emoluments of a post or of an employee granted in consideration of :-
(i)the specially arduous nature of the duties;
(ii)a specific addition to the work or responsibility.