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State of Rajasthan - Section

Section 9 in The Rajasthan Lands Special Irrigation Charges Rules, 1954

9. Publication of Final Schedule of Betterment Charges.

(1)After considering the recommendations of the Board made under Rules 8, the Chief Engineer will prepare the final schedule of Betterment charges and submit the same for the sanction of the Government.
(2)The final schedule determined and sanctioned by the Government shall then be published in the manner laid down in Rule 3.