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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(1) in The Rajasthan Lands Special Irrigation Charges Rules, 1954

(1)After considering the recommendations of the Board made under Rules 8, the Chief Engineer will prepare the final schedule of Betterment charges and submit the same for the sanction of the Government.