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State of Uttar Pradesh - Section

Section 5 in The U.P. Reorganisation (Removal of Difficulties) Order, 2003

5.

In the Fifth Schedule to the said Act, in clause (b), for serial numbers 9, 34, 35, 37, 45, 46, 48 and 61 and the entries relating thereto, the following serial numbers and entries shall respectively be substituted, namely:-"9. Balahar