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State of Andhra Pradesh - Section

Section 8 in Andhra Pradesh Language Pandit Training Colleges (Regulation of Admissions into Pandit Training courses through Common Entrance Test) Rules, 2007

8. Categories exempted from LPCET.

- The requirement of qualifying at the common Entrance test shall not be applicable to the departmental candidates for whom Pandit Training qualification is prescribed as essential for service regularization/ declaration of probation /promotion and deputed by the Department. They shall be given admission in any University/Govt.,/ recognized private colleges located nearer to their working place in the seats reserved to them without any reference to the Common Entrance Test. These admissions will be made over and above the sanctioned intake.