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Union of India - Section

Section 51 in The Railway Protection Force Rules, 1987

51. Medical examination .

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51.1No candidate who is not certified by the Divisional Medical Officer to be in goodmental and bodily health of prescribed standard and free from any physical deformityof defect likely to interfere with the efficient performance of his duties in the Railway Protection Force shall be called in for training or appointment to the Force.
51.2Candidates who use spectacles or have knock-knee or flat-foot not be eligible forappointment to the Force [***] [ Omitted by Notification No. G.S.R. 719(E) dated by 31.10.2013 (w.e.f. 3.12.1987)].