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[Cites 0, Cited by 0] [Section 51] [Entire Act]

Union of India - Subsection

Section 51(51) in The Railway Protection Force Rules, 1987

51.1No candidate who is not certified by the Divisional Medical Officer to be in goodmental and bodily health of prescribed standard and free from any physical deformityof defect likely to interfere with the efficient performance of his duties in the Railway Protection Force shall be called in for training or appointment to the Force.