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[Cites 0, Cited by 0] [Section 5(8)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(8)(ix) in Tamil Nadu Electricity Grid Code, 2005

(ix)The Control Room shall be extensible. Operation of Circuit breakers, OLTCs, Isolators (230KV and above), shall be possible from the Local Panels as well as Panels in the Control Room. Necessary interlocks shall be provided to meet these requirements.