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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 4(1)(j) in Arunachal Pradesh Nursing Council Act, 2011

(j)Deputy Director of Health Services (Nursing) or Nursing Officer of Nursing Ceil, ex-Officio and first Secretary cum Registrar for two years only.