Section 4 in Arunachal Pradesh Nursing Council Act, 2011
4. Constitution and composition of Council.
(1)The State Government of Arunachal Pradesh shall constitute the Council consisting of the following members, namely:(a)Principal Tutor of each School of Nursing, Government of Arunachal Pradesh and other Private/ Non Government Organization (NGO) institutions, e.g. Ram Krishna Mission Hospital, Itanagar.(b)Principal Tutor of Auxiliary Nurse-cum-Midwife Training Centre, Health Training and Research Centre Pasighat or equivalent.(c)One Nursing Superintendent from General Hospitals and one Nursing officer from Referral Hospital nominated by the Director of Health Services(d)Deputy Director of Health Services, Health Training and Research Centre Pasighat or equivalent(e)Registrar, the Rajiv Gandhi University or his nominee.(f)Registrar of each Arunachal Pradesh Homeopathy Council and Arunachal Pradesh Medical Council.(g)Secretary, Education, Government of Arunachal Pradesh or his nominee.(h)One member nominated by the Trained Nurses Association of India, Arunachal Pradesh branch.(i)One Nursing Superintendent from private institution or equivalent(j)Deputy Director of Health Services (Nursing) or Nursing Officer of Nursing Ceil, ex-Officio and first Secretary cum Registrar for two years only.(k)Director of Health Services, ex-Officio.(2)The name of every member nominated under sub-section (1) shall be published by the Government in the Arunachal Pradesh Official Gazette.(3)No Act of the Council shall be questioned merely on the ground of the existence of any vacancy of membership in the Council.
