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[Cites 0, Cited by 0] [Section 268] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 268(2) in Arunachal Pradesh Municipal Act, 2007

(2)Parking fees at different rates for different types of vehicles, in different areas, for different times of the day, and for different durations may be levied at such rates as may be determined by the Municipality by regulations from time to time.