Section 268 in Arunachal Pradesh Municipal Act, 2007
268. Closure of public street for parking purposes and levy of parking fee.
(1)The Municipal may close any portion of a public street and declare it as a parking area.(2)Parking fees at different rates for different types of vehicles, in different areas, for different times of the day, and for different durations may be levied at such rates as may be determined by the Municipality by regulations from time to time.
