Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] Union of India - Subsection Section 41(3) in The Oil Mines Regulations, 2017 (3)The owner, agent and manager of a mine shall ensure that standard railing is provided on the inside of all mud tank runways, unless other means are available to prevent a person from falling into the mud tanks.
