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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 65(4) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(4)Deposit of accouterments—Enrolled members of the Force shall not be permitted to take accouterments while going on leave. Accouterments shall be deposited while proceeding on leave, for more than thirty days.