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State of Jammu-Kashmir - Section

Section 65 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

65. Replacement of uniform.

(1)The life of each item of uniform shall be as specified by the Director through the directives.
(2)Periodical inspections of kit issued to each enrolled members of the Force shall be held by the Deputy Director or Assistant Director and articles which are no longer fit for use may be condemned and sent to stores for replacement.
(3)If life of any article has not expired, proportionate cost (listed) shall be deducted from the salary of the enrolled member concerned, provided that no deduction may be made, if the article has been rendered unserviceable owing to normal wear and tear or has been lost through no fault of the member concerned. The amount so realized shall be credited to the Government.
(4)Deposit of accouterments—Enrolled members of the Force shall not be permitted to take accouterments while going on leave. Accouterments shall be deposited while proceeding on leave, for more than thirty days.