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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Bihar - Subsection

Section 62(1) in Bihar Factories Rules, 1950

(1)Processes, equipment, plant, etc. involving serious fire hazard. -
(a)All processes involving serious explosion and flash fire hazard shall be located in segregated buildings where the equipment shall be so arranged that only a minimum number of employees are exposed to such hazards at any one time.
(b)All industrial processes involving serious fire hazard should be located in building or work place separated from one another by walls of fire resistant construction.
(c)Equipment and plant involving serious fire or flash fire hazard shall, wherever possible, be so constructed and installed that in case of fire, they can be easily isolated.
(d)Ventilation ducts, pneumatic conveyors and similar equipment, involving a serious fire risk should be provided with flame arresting or automatic fire extinguishing appliances.
(e)In all work places having serious fire or flash-fire hazards, passages between machines, installations or piles of material should be at least 90 cm.
Fire Prevention