Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act] State of Bihar - Subsection Section 62(1)(d) in Bihar Factories Rules, 1950 (d)Ventilation ducts, pneumatic conveyors and similar equipment, involving a serious fire risk should be provided with flame arresting or automatic fire extinguishing appliances.