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Union of India - Section

Section 4 in The Khadi And Village Industries Commission Employees (Classification, Control And Appeal) Regulations, 2003

4. Classification of Posts.

(1)The post of the Commission shall be classified as follows:
Sr.No. Descriptionof Parts Classificationof posts
1 Apost carrying a pay or a scale of pay with a maximum of not lessthan Rs. 13,500 Group'A'
2 Apost carrying a pay or a scale of pay with a maximum of not lessthan Rs. 9,000 but less than Rs. 13,500 Group'B'
3 Apost carrying a pay or a scale of pay with a maximum of not lessthan Rs. 4,000 but less than Rs. 9,000 Group'C'
4 Apost carrying a pay or a scale of pay the maximum of which is Rs.4,000 or less. Group'D'
(2)Each of the above Groups shall consist of post and grades of services specified in the Schedule.
(3)All the posts shall be referred to in all official communications by the above classification.
(4)All references to Class-I, Class-II, Class-III and Class-IV in all rules, orders, regulations, instructions, schedules, notifications in force, immediately before the commencement of these regulations shall be construed as reference to Group "A" Group "B", Group "C" and Group "D" respectively and any reference to "Class or Classes" therein in this context shall be construed as reference to "Group or Groups", as the case may be.Part-III Appointing And Disciplinary Authorities