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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1) in The Khadi And Village Industries Commission Employees (Classification, Control And Appeal) Regulations, 2003

(1)The post of the Commission shall be classified as follows:
Sr.No. Descriptionof Parts Classificationof posts
1 Apost carrying a pay or a scale of pay with a maximum of not lessthan Rs. 13,500 Group'A'
2 Apost carrying a pay or a scale of pay with a maximum of not lessthan Rs. 9,000 but less than Rs. 13,500 Group'B'
3 Apost carrying a pay or a scale of pay with a maximum of not lessthan Rs. 4,000 but less than Rs. 9,000 Group'C'
4 Apost carrying a pay or a scale of pay the maximum of which is Rs.4,000 or less. Group'D'