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[Section 4]
[Entire Act]
Union of India - Subsection
Section 4(1) in The Khadi And Village Industries Commission Employees (Classification, Control And Appeal) Regulations, 2003
| Sr.No. | Descriptionof Parts | Classificationof posts |
| 1 | Apost carrying a pay or a scale of pay with a maximum of not lessthan Rs. 13,500 | Group'A' |
| 2 | Apost carrying a pay or a scale of pay with a maximum of not lessthan Rs. 9,000 but less than Rs. 13,500 | Group'B' |
| 3 | Apost carrying a pay or a scale of pay with a maximum of not lessthan Rs. 4,000 but less than Rs. 9,000 | Group'C' |
| 4 | Apost carrying a pay or a scale of pay the maximum of which is Rs.4,000 or less. | Group'D' |