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State of Haryana - Section

Section 3 in Haryana Council of Homoeopathic System of Medicine Staff Regulations, 1996

3. Time and place at which Council shall hold its meetings.

[Section 12]. - (1) The Council shall ordinarily meet twice in a year in the months of July and October, at such time as may be fixed by the Chairman :Provided that the Chairman may, whenever he thinks fit, and shall, upon the written request of not less than three members, call a special meeting.
(2)The meeting of the Council shall be convened by the Chairman and shall be held at the Headquarter of the Council :Provided that the Chairman may, in public interest, hold the meeting at any place within the State of Haryana.