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[Cites 0, Cited by 0] [Section 370] [Entire Act]

State of Bihar - Subsection

Section 370(2) in Bihar Board's Miscellaneous Rules, 1958

(2)Publication of notification. - Every notification under Section 5(a) shall be published at the local police station, at the Courts of the Collector, Sub-divisional Officer, and Munsif within whose jurisdiction the treasure was found, and also at some conspicuous spot in the village in which it was found.