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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Maharashtra - Subsection

Section 57(13) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(13)He shall initiate and organise in consultation with Zilla Parishads, concerned officers of the State Government, Director of Instruction and Director of Research Seminars, Training classes, camps of the farmers and officers of the Zilla Parishads. Training and Visit Schemes and of other agencies, with following objectives:-
(a)to help the University reorient its teaching and research programmes by getting first hand information from the farmers about their problems;
(b)to communicate research findings to the farmers;
(c)to help the village leaders to develop qualities of leadership;
(d)to train the officers of the Training and Visit Scheme, Zilla Parishads and other agencies to equip them with the proper and relevant knowledge for the discharge of their duties.