Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57(13)] [Section 57] [Entire Act] State of Maharashtra - Subsection Section 57(13)(a) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990 (a)to help the University reorient its teaching and research programmes by getting first hand information from the farmers about their problems;