Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act] State of Manipur - Subsection Section 16(2)(ii) in The Manipur University Act, 1980 (ii)no more than seven persons of high academic standing or cognisable experience in management of education system, who shall be appointed in such manner as may be prescribed by the Statutes.