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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Manipur - Subsection

Section 16(2) in The Manipur University Act, 1980

(2)The Board shall consist of-
(i)the Vice-Chancellor ; and
(ii)no more than seven persons of high academic standing or cognisable experience in management of education system, who shall be appointed in such manner as may be prescribed by the Statutes.