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Union of India - Act

The Central Administrative Tribunal (Salaries, Allowances and Conditions of Service of the Officers and Employees) Rules, 2015

UNION OF INDIA
India

The Central Administrative Tribunal (Salaries, Allowances and Conditions of Service of the Officers and Employees) Rules, 2015

Rule THE-CENTRAL-ADMINISTRATIVE-TRIBUNAL-SALARIES-ALLOWANCES-AND-CONDITIONS-OF-SERVICE-OF-THE-OFFICERS-AND-EMPLOYEES-RULES-2015 of 2015

  • Published on 8 July 2015
  • Commenced on 8 July 2015
  • [This is the version of this document from 8 July 2015.]
  • [Note: The original publication document is not available and this content could not be verified.]
The Central Administrative Tribunal (Salaries, Allowances and Conditions of Service of the Officers and Employees) Rules, 2015Published vide Notification No. G.S.R. 548 (E), dated 8th July, 2015Ministry of Personnel, Public Grievances and Pensions(Department of Personnel and Training)G.S.R. 548 (E). - In exercise of the powers conferred by sub-section (2) of section 13 read with clause (b) of section 36 of the Administrative Tribunals Act, 1985 (13 of 1985) and in supersession of the Central Administrative Tribunal [Staff] (Conditions of Service) Rules, 1985, except as respects things done or omitted to be done before such supersession, the Central Government hereby makes the following rules regulating the salaries and allowances and conditions of service of the officers and other employees of the Central Administrative Tribunal, namely:-

1. Short title and commencement.

(1)These rules may be called the Central Administrative Tribunal (salaries, allowances and conditions of service of the officers and employees) Rules, 2015.
(2)They shall come into force on the date of their publication in the Official Gazette.

2. Definitions.

(1)In these rules, unless the context otherwise requires, -
(a)"Act" means the Administrative Tribunals Act, 1985 (13 of 1985);
(b)"Schedule" means the Schedule annexed to these rules;
(c)"Tribunal" means the Central Administrative Tribunal established under sub-section (1) of section 4 of the Act.
(2)The words and expression used and not defined in these rules, but defined in the Act shall have the same meanings respectively assigned to them in the Act.

3. Number of posts, classification, pay band and grade pay or pay scale.

- The number of posts, their classification, pay band and grade pay or pay scale attached thereto shall be as specified in the Schedule annexed to these rules.

4. Conditions of Service.

- The conditions of service of the officers and employees of the Tribunal in the matters of pay, allowances, leave, joining time, joining time pay, provident fund, age of superannuation, travelling allowance and leave travel concession, pension and retirement benefits, medical facilities and other conditions of service shall be regulated in accordance with such rules and regulations as are from time to time applicable to officers and employees of the Central Government belonging to Group 'A', Group 'B' and Group 'C', as the case may be, of the corresponding pay band and grade pay or pay scale of officers and employees of the Central Government.

5. Residuary provision.

- Matters relating to the terms and conditions of service of the officers and employees of the Tribunal with respect to which no express provision has been made in these rules, shall be referred by the Tribunal to the Central Government for its decision.

6. Power to relax.

- The Central Government shall have power to relax the provisions of any of these rules in respect of any class or category of persons.

Schedule

Sl. No. Name of the post No. of posts Pay Band and Grade Pay or Pay Scale.
(1) (2) (3) (4)
1. Principal Registrar 01 Pay band-4, Rs. 37400-67000 with Grade Pay of Rs. 10000.
2. Registrar 09 Pay band-4, Rs. 37400-67000 with Grade Pay of Rs. 8700.
3. Financial Advisor and Chief Account Officer. 01 Pay band-4, Rs. 37400-67000 with Grade Pay of Rs. 8700.
4. Joint Registrar 11 Pay band-3, Rs. 15600-39100 with Grade Pay of Rs. 7600.
5. Senior Principal Private Secretary 01 Pay band-3, Rs. 15600-39100 with Grade Pay of Rs. 7600.
6. Deputy Registrar 24 Pay band-3, Rs. 15600-39100 with Grade Pay of Rs. 6600.
7. Deputy Controller of Accounts. 01 Pay band-3, Rs. 15600-39100 with Grade Pay of Rs. 6600.
8. Principal Private Secretary 16 Pay band-3, Rs. 15600-39100 with Grade Pay of Rs. 6600.
9. Deputy Director (Doc.) 01 (Deemed abolished) Pay band-3, Rs. 15600-39100 with Grade Pay of Rs. 6600.
10. Library and Information Officer. 01 Pay band-3, Rs. 15600-39100 with Grade Pay of Rs. 6600.
11. Assistant Director (Official Language) 01 Pay band-3, Rs. 15600-39100 with Grade Pay of Rs. 5400.
12. Section Officer/Court Officer 88 Pay band-2, Rs. 9300-34800 with Grade Pay of Rs. 4800.
Pay band-3, Rs. 15600-39100 with Grade Pay of Rs. 5400 (oncompletion of four years).
13. Private Secretary 65 Pay band-2, Rs. 9300-34800 with Grade Pay of Rs. 4800.
Pay band-3, Rs. 15600-39100 with Grade Pay of Rs. 5400 (oncompletion of four years).
14. Accounts Officer 16 Pay band-2, Rs. 9300-34800 with Grade Pay of Rs. 4600.
15. Court Master/ Steno Grade 'C'. 69 Pay band-2, Rs. 9300-34800 with Grade Pay of Rs. 4600.
16. Assistant 55 Pay band-2, Rs. 9300-34800 with Grade Pay of Rs. 4600.
17. Senior Translator 06 Pay band-2, Rs. 9300-34800 with Grade Pay of Rs. 4600.
18. Assistant Library and Information Officer 10 Pay band-2, Rs. 9300-34800 with Grade Pay of Rs. 4600.
19. Junior Accounts Officer 17 Pay band-2, Rs. 9300-34800 with Grade Pay of Rs. 4200.
20. Junior Translator 13 Pay band-2, Rs. 9300-34800 with Grade Pay of Rs. 4200.
21. Library and Information Assistant 06 Pay band-2, Rs. 9300-34800 with Grade Pay of Rs. 4200.
22. Caretaker 18 Pay band-2, Rs. 9300-34800 with Grade Pay of Rs. 4200.
23. Staff Car Driver (Special Grade). 3 Pay band-2, Rs. 9300-34800 with Grade Pay of Rs. 4200.
24. Senior Accountant 03 Pay band-1, Rs. 5200-20200 with Grade Pay of Rs. 2800.
25. Staff Car Driver (Grade-I) 18 Pay band-1, Rs. 5200-20200 with Grade Pay of Rs. 2800.
26. Junior Accountant 05 Pay band-1, Rs. 5200-20200 with Grade Pay of Rs. 2400.
27. Upper Division Clerk 121 Pay band-1, Rs. 5200-20200 with Grade Pay of Rs. 2400.
28. Staff Car Driver (Grade-II). 15 Pay band-1, Rs. 5200-20200 with Grade Pay of Rs. 2400.
29. Steno Grade 'D' 32 Pay band-1, Rs. 5200-20200 with Grade Pay of Rs. 2400.
30. Lower Division Clerk/ Hindi Typist. 204 Pay band-1, Rs. 5200-20200 with Grade Pay of Rs. 1900.
31. Data Entry Operator 02 Pay band-1, Rs. 5200-20200 with Grade Pay of Rs. 1900.
32. Staff Car Driver (Ordinary Grade) 15 Pay band-1, Rs. 5200-20200 with Grade Pay of Rs. 1900.
33. Gestetner Operator 12 Pay band-1, Rs. 5200-20200 with Grade Pay of Rs. 1900.
34. Photocopier 18 Pay band-1, Rs. 5200-20200 with Grade Pay of Rs. 1900.
35. Despatch Rider 07 Pay band-1, Rs. 5200-20200 with Grade Pay of Rs. 1900.
36. Multi Tasking Staff.* 419 Pay band-1, Rs. 5200-20200 with Grade Pay of Rs. 1800.
* Posts of Senior Library Attendant, Daftary, Jamadar, Junior Library Attendant, Peon, Safaiwala/farash, Chowkidar and Mali had been clubbed together and re-designated as Multi Tasking Staff on the implementation of the recommendations of the Sixth Central Pay Commission.