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Union of India - Section

Section 1 in The Central Administrative Tribunal (Salaries, Allowances and Conditions of Service of the Officers and Employees) Rules, 2015

1. Short title and commencement.

(1)These rules may be called the Central Administrative Tribunal (salaries, allowances and conditions of service of the officers and employees) Rules, 2015.
(2)They shall come into force on the date of their publication in the Official Gazette.