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[Cites 0, Cited by 0] [Section 8(8)] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(8)(ii) in The West Bengal Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2011

(ii)Energy Charge Rate (ECR) in Rupees per kWh on ex-power plant basis shall be determined to three decimal places in accordance with the following formula :