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State of Punjab - Section

Section 81 in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

81. Register of deposits.

(1)A register of deposits received by the Panchayat Samiti or the Zila Parishad shall be maintained in Form FBA-33. Separate sets of pages shall be set aside for each of the classes of deposits referred to above.
(2)A separate register of the receipt and disposal of interest-bearing securities should also be kept in Form FBA-34