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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Punjab - Subsection

Section 81(1) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(1)A register of deposits received by the Panchayat Samiti or the Zila Parishad shall be maintained in Form FBA-33. Separate sets of pages shall be set aside for each of the classes of deposits referred to above.