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[Cites 0, Cited by 0] [Section 29(7)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(7)(a) in The National Dental Commission Act, 2023

(a)"State" includes Union territory and the expressions "State Government"and "State Dental Council", in relation to a Union territory, shall respectively mean the "Central Government" and "Union Territory Dental Council";