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[Cites 0, Cited by 0] [Section 1093] [Entire Act]

Bengal Presidency - Subsection

Section 1093(d) in Police Regulations, Bengal , 1943

(d)
(i)The particulars of the subject-matter and the previous correspondence should be quoted just at the head of every letter outside the body itself.
(ii)Each paragraph shall be numbered.
(iii)Each letter shall show its distribution to different officers concerned.