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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(xx) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

(xx)"Tariff Notifications" means the Notifications issued by the Board from time to time and published in the Orissa Gazette fixing the tariff, or the rate of dues payable by a consumer in respect of 'demand charges' as well as 'energy charges';